Nadeem @ Pandubbi S/O Mohammad ... vs State Of Rajasthan
2021 Latest Caselaw 149 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    13840/2020

                                    Nadeem @ Pandubbi S/o Mohammad Saleem
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Malkhan chaturvedi, thorugh VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/01/2021

Learned Public Prosecutor is directed to file result of the

cases pending against the petitioner.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22

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