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Ramesh Son Of Hoshiyar Singh vs State Of Rajasthan
2021 Latest Caselaw 148 Raj/2

Citation : 2021 Latest Caselaw 148 Raj/2
Judgement Date : 7 January, 2021

Rajasthan High Court
Ramesh Son Of Hoshiyar Singh vs State Of Rajasthan on 7 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            12956/2020

                                   Ramesh Son Of Hoshiyar Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta through VC For Respondent(s) : Mr. Vipul Kumar Jaiman through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/01/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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