Tikuram @ Deepu @ Parali @ Chuchiya ... vs State Of Rajasthan
2021 Latest Caselaw 146 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15843/2020

                                   Tikuram @ Deepu @ Parali @ Chuchiya @ Heera Son Of Bhanwar
                                   Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/01/2021

Counsel for the petitioner did not join video conferencing

despite efforts.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /50

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