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Jagdish Prasad S/O Jeevanram vs State Of Rajasthan
2021 Latest Caselaw 145 Raj/2

Citation : 2021 Latest Caselaw 145 Raj/2
Judgement Date : 7 January, 2021

Rajasthan High Court
Jagdish Prasad S/O Jeevanram vs State Of Rajasthan on 7 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15934/2020

                                   Jagdish Prasad S/o Jeevanram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amin Ali through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/01/2021

Counsel for the petitioner could not be connected properly

through VC.

List in the next week.

(PANKAJ BHANDARI),J

ARTI SHARMA /52

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