Bhagwan [email protected]@Chhoturam ... vs State Of Rajasthan
2021 Latest Caselaw 144 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 245/2020

                                    Bhagwan [email protected]@chhoturam S/o Shri Adal Singh Saxena
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Mamraj Jat for O. P. Jhajhria, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/01/2021

Two weeks time is granted to remove the defect/s.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /25

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