Prabhu Lal vs State Of Rajasthan
2021 Latest Caselaw 122 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12646/2020

Prabhu Lal

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Amit Vyas (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

Learned counsel for the petitioner has submitted that the

controversy involved in this writ petition is squarely covered by a

decision dated 11.05.2018 rendered by this Court in Madanlal

Vs. State of Rajasthan (SBCWP No.14920/2017).

Issue notice, returnable on 13.01.2021.

Learned counsel for the petitioner is free to supply a copy of

the writ petition to the counsel who is usually appearing for the

Mining Department in the identical matters.

(VIJAY BISHNOI),J

57-akash/-

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