Abrar vs State Of Rajasthan
2021 Latest Caselaw 113 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6549/2019

Abrar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Muktiyar Khan, PP Mr. Tribhuvan Gupta, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/01/2021

Put up on 22.01.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 96-MS/-

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