Bhagwana Ram vs State Of Rajasthan
2021 Latest Caselaw 1095 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12059/2019

Bhagwana Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. RJ Punia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

Put up on 04.02.2021, as prayed.

(MANOJ KUMAR GARG),J 96-MS/-

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