Dimple vs State Of Rajasthan
2021 Latest Caselaw 1093 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15826/2019

Dimple

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria, Adv. For Respondent(s) : Mr. Manish Tak, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

Put up on 05.02.2021, as prayed by counsel for the

petitioner.

(MANOJ KUMAR GARG),J 99-MS/-

Powered by TCPDF (www.tcpdf.org)