Peetam Singh Son Of Bhagwant vs State Of Rajasthan
2021 Latest Caselaw 109 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             8548/2020

                                    Peetam Singh Son Of Bhagwant
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Sumit Kumar Jain, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /17

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