Citation : 2021 Latest Caselaw 105 Raj/2
Judgement Date : 6 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
12185/2020
Sandeep @ Sonu @ Latoor S/o Lalaram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For State : Mr. Deshraj Gosingha, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
06/01/2021
List tomorrow i.e. on 07.01.2021.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /27
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