Citation : 2021 Latest Caselaw 103 Raj/2
Judgement Date : 6 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
9612/2020
Tarif Khan @ Bhura S/o Ayub
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sanjay Khan, through VC For State : Mr. Deshraj Gosingha, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
06/01/2021
List after one week.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /18
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!