Sajjan Singh @ Debu Singh S/O Gulab ... vs State Of Rajasthan
2021 Latest Caselaw 1006 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1500/2020

                                    Sajjan Singh @ Debu Singh S/o Gulab Singh, R/o Rampuriya, Ps
                                    Basoli, Tehsil Hindoli, Distt. Bundi, Raj. At Present Confined In
                                    Central Jail Bundi.
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Appellant(s) : Mr. Amit Dadhich For State : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/01/2021

Office has pointed out a defect that appellant has already

filed an appeal challenging the same order.

The said appeal was withdrawn by the appellant and

therefore, second appeal challenging the same order cannot be

maintainable.

In view of office objection, the present appeal is dismissed as

not maintainable.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /77

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