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Ramesh S/O Gopali vs State Of Rajasthan
2021 Latest Caselaw 1001 Raj/2

Citation : 2021 Latest Caselaw 1001 Raj/2
Judgement Date : 30 January, 2021

Rajasthan High Court
Ramesh S/O Gopali vs State Of Rajasthan on 30 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    15059/2020

                                    Ramesh S/o Gopali, Aged About 55 Years, R/o Kuradiya Ps
                                    Sangod Dist. Kota Rural Raj. (At Present In Dist. Jail Jhalawar)
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kalpit Kumar Sharma, through VC For State : Mr. Pankaj Agarwal , PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/01/2021

Counsel for the petitioner does not want to press the present

bail application, as petitioner has already been granted bail by the

Court below.

Accordingly, this Criminal Misc. Bail Application is dismissed

as withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /48

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