Mohit Jindal vs State
2021 Latest Caselaw 5810 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 488/2021

Mohit Jindal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. T.R. Singh Sodha (Through V.C.) For Respondent(s) : Mr. A.R. Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/02/2021

List on 02.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

2-mohit/-

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