Devendra Das vs State
2021 Latest Caselaw 5787 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 11260/2020

Devendra Das

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vikram Singh Rajpurohit For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

List on 16.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

89-pratibha/-

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