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Sukhdi vs State Of Rajasthan
2021 Latest Caselaw 5782 Raj

Citation : 2021 Latest Caselaw 5782 Raj
Judgement Date : 25 February, 2021

Rajasthan High Court - Jodhpur
Sukhdi vs State Of Rajasthan on 25 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13080/2020

Sukhdi

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 13082/2020 Pokar Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jaswant Suthar For Respondent(s) : Mr. AR Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

List on 16.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

108-109 mohit/-

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