Suman Devi Khotore vs State
2021 Latest Caselaw 5765 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7932/2020

Suman Devi Khotore

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9259/2020

For Petitioner(s) : Mr. Mahipal Rajpurohit For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

List on 16.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

79-pratibha/-

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