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Heera Lal vs State
2021 Latest Caselaw 5752 Raj

Citation : 2021 Latest Caselaw 5752 Raj
Judgement Date : 25 February, 2021

Rajasthan High Court - Jodhpur
Heera Lal vs State on 25 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12140/2020

Heera Lal

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 5878/2020 Kanwar Lal

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 6972/2020 Kailash

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. AR Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

List on 16.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

98-100 mohit/-

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