Fateh Mohammed vs State
2021 Latest Caselaw 5743 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1214/2021

Fateh Mohammed

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Moti Singh, Adv. For Respondent(s) : Mr. Muktiyar Khan, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/02/2021

Put up before another Bench.

(MANOJ KUMAR GARG),J 87-MS/-

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