Citation : 2021 Latest Caselaw 5480 Raj
Judgement Date : 24 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5320/2020
Devendra Mistri
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Civil Writ Petition No. 486/2020
For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Sajjan Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
24/02/2021
List on 02.03.2021.
Interim order, if any, to continue till next date.
(VIJAY BISHNOI),J
212-pratibha/-
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