Sharda Gupta vs State
2021 Latest Caselaw 5464 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1014/2020

Sharda Gupta

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ashok Upadhyaya on behalf of Mr. Shrawan Kumar Ojha, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

The matter comes up on an application for impleading the

complainant as party respondent No.2 in this case.

For reasons stated in the application, the application is

allowed. The complainant is hereby impleaded as party-

respondent No.2 in this case. Amended cause title filed with the

application is 00taken on record.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 126-MS/-

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