Premi Devi vs State Of Rajasthan
2021 Latest Caselaw 5460 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3888/2020

Premi Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

The application for preponement of date of listing has

become infructuous and dismissed as such.

List the matter on 10.03.2021, as prayed.

(MANOJ KUMAR GARG),J 131-MS/-

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