Baljeet Singh vs State
2021 Latest Caselaw 5450 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 891/2021

Baljeet Singh S/o Shri Ram Kumar, Aged About 45 Years, Lahriyan, Police Station Ghuna, Tehsil Tohana, District Fatehabad (Haryana). (Presently Lodged At Central Jail Sriganganagar).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi

For Respondent(s) : Mr. Shrawan Bishnoi, PP

Mr. N.K. Sharma for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/02/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the evidence of the prosecutrix

and her parents.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

15-msrathore/-

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