Suleman vs State
2021 Latest Caselaw 5255 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 171/2006

Suleman S/o Kabba by caste Garasiya, Adivasi & resident of Village Dhuliagarh, Police Station Anandpuri, District Banwswara (Presently lodged in Central Jail, Udaipur)

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) : Mr. Bhagat Dadhich For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment

23/02/2021

Learned Public Prosecutor has submitted a verification report

forwarded by the SHO PS Anandpuri, District Banswara regarding

the death of sole appellant Suleman. Death certificate is also

annexed with the report.

In view of the fact that the sole appellant Suleman s/o Shri

Kabba has passed away, the instant appeal abates and is

dismissed as such.

(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J

15-Sudhir Asopa/-

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