Bhanwar Lal vs State Of Rajasthan
2021 Latest Caselaw 5240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 180/2021

Bhanwar Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhagat Dadhich, Adv. For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

Put up before another Bench.

(MANOJ KUMAR GARG),J 128-MS/-

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