Kailash Chandra vs State Of Rajasthan
2021 Latest Caselaw 5220 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 467/2020

Kailash Chandra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Pradeep Choudhary, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on an application seeking exemption of

personal appearance of the accused-petitioner before the Court on

27.07.2020.

For the reasons mentioned in the application, the application

is allowed.

Now the accused-petitioner is directed to appear before the

Registrar (Judicial) Raj. High Court, Jodhpur on or before

15.03.2021 for his attendance.

(MANOJ KUMAR GARG),J 114-MS/-

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