Laxman vs State
2021 Latest Caselaw 5188 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 148/2020

Laxman

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Tanwar Singh, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Pawan Vishnoi, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on two applications both for early

listing of the case.

For reasons stated in the applications, the applications are

allowed. Office is directed to list the matter on 24.03.2021.

(MANOJ KUMAR GARG),J 113-MS/-

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