Deena Ram vs State
2021 Latest Caselaw 5181 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Stay No. 3702/2020

Deena Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Hanuman Singh, Adv. For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2021

The matter comes up on an application for early listing of the

case.

In the facts and circumstances of the case, no plausible

ground is made out to list the matter at an early date.

Hence, the application is dismissed.

List the matter on 25.03.2021 as already fixed.

(MANOJ KUMAR GARG),J 121-MS/-

Powered by TCPDF (www.tcpdf.org)