Citation : 2021 Latest Caselaw 5065 Raj
Judgement Date : 23 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2688/2021
Vala S/o Hema, Aged About 50 Years, R/o Mankawas, Police Station Ghasa, District Udaipur (Rajasthan). (Presently Lodged At District Jail Rajasamand).
----Petitioner Versus State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Bharat Shrimali For Respondent(s) : Ms. Anita Gehlot, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
23/02/2021
Heard.
The petitioner(s) has/have been arrested in FIR No.201/2020
of Police Station Khamnor, District Rajasamand for the offence(s)
punishable under Section(s) 420, 467, 468, 471, 447 and 120-B
of IPC. He/She/They has/have preferred this/these bail
application(s) under Section 439 Cr.P.C.
Learned counsel for the petitioner(s) has submitted that
offence(s) alleged to have been committed by the petitioner(s)
is/are triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and circumstances
of the case and taking into consideration the fact that the alleged
offence(s) levelled against the petitioner(s) is/are triable by
(2 of 2) [CRLMB-2688/2021]
Magistrate, without expressing any opinion on the merits of the
case, I deem it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under Section
439 Cr.P.C. is/are allowed and it is directed that petitioner(s)- Vala
S/o Hema shall be released on bail in connection with FIR
No.201/2020 of Police Station Khamnor, District Rajasamand
provided he/she/they execute(s) a personal bond in a sum of
Rs.50,000/- with two sound and solvent sureties of Rs.25,000/-
each to the satisfaction of learned trial court for his/her/their
appearance before that court on each and every date of hearing
and whenever called upon to do so till the completion of the trial.
(VIJAY BISHNOI),J
54-Arun/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!