Gurwant Singh vs State
2021 Latest Caselaw 5049 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 729/2020

Gurwant Singh S/o Sh. Sukhdev Singh, Aged About 55 Years, By Caste Jat Sikh, R/o 2 W Gurusar, Tehsil Sri Karanpur, District Sri Ganganagar (Raj.). (At Present Lodged In Sub Jail Sri Karanpur).

----Petitioner Versus State, Through P.P

----Respondent

For Petitioner(s) : Mr. B.S. Sandhu For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment

23/02/2021

Learned counsel Shri Sandhu does not press the instant

application for suspension of sentences but submits that the

appeal itself may be heard at an early date.

Learned Public Prosecutor does not object to the said

submission.

Thus, the instant application for suspension of sentences is

dismissed as not pressed. Considering the fact that the accused-

appellant is in judicial custody for the last about seven and half

years, it is hereby directed that the appeal itself shall be listed for

hearing in the week commencing from 21.03.2021.

(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J 30-Sudhir Asopa/-

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