Nemat Ali vs State
2021 Latest Caselaw 4987 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 373/2021

Nemat Ali

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. JK Bhaiya, Adv. For Respondent(s) : Mr. Laxman Solanki, Pp Mr. Praveen Vyas, on behalf of Mr. Arpit Mehta, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/02/2021

Mr. Praveen Vyas, Adv. submits that Mr. Arpit Mehta, Adv. is

appearing on behalf of respondent No.2. His name be shown in

the cause list.

Service is complete.

Put up on 17.03.2021, as prayed.

(MANOJ KUMAR GARG),J 127-MS/-

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