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Arpit vs State
2021 Latest Caselaw 4982 Raj

Citation : 2021 Latest Caselaw 4982 Raj
Judgement Date : 22 February, 2021

Rajasthan High Court - Jodhpur
Arpit vs State on 22 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10434/2020

Arpit

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pradeep Choudhary For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

Put up before another Bench.

(VIJAY BISHNOI),J

3-akash/-

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