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Deepak vs State Of Rajasthan
2021 Latest Caselaw 4964 Raj

Citation : 2021 Latest Caselaw 4964 Raj
Judgement Date : 22 February, 2021

Rajasthan High Court - Jodhpur
Deepak vs State Of Rajasthan on 22 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 69/2021

Deepak

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shree Kant Verma, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/02/2021

Learned Public Prosecutor is directed to call for the report

from the SHO, Police Station, Patan, District Banswara that

whether notices upon respondent No.2 have been served or not ?

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 135-MS/-

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