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Karamjeet Singh vs State
2021 Latest Caselaw 4858 Raj

Citation : 2021 Latest Caselaw 4858 Raj
Judgement Date : 19 February, 2021

Rajasthan High Court - Jodhpur
Karamjeet Singh vs State on 19 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2728/2020

Karamjeet Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit For Respondent(s) : Mr. A.R. Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

List on 23.02.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

94-mohit/-

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