Citation : 2021 Latest Caselaw 4838 Raj
Judgement Date : 19 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14679/2020
Sandeep Singh S/o Harbhajan Singh, Aged About 32 Years, B/c Majbi Sikh, R/o Narsingh Colony, Dabwali Mandi, Dist. Sirsa (Haryana). (At Present Lodged In Central Jail, Bikaner).
----Petitioner Versus State, Through Pp
----Respondent
For Petitioner(s) : Mr. Vijay Raj Vishnoi
For Respondent(s) : Mr. Shrawan Bishnoi, PP
Mr. Vikram Chouhan, I.O., C.I., Ganganagar, S.P. Office, present in person
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/02/2021
Learned counsel for the petitioner does not want to press this bail application, however, seeks liberty for the petitioner to file a fresh bail application before the trial court after recording of the statements of the I.O./Seizure Officer.
Accordingly, this bail application is dismissed as not pressed with the liberty sought for.
(VIJAY BISHNOI),J
10-msrathore/-
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