Puran Singh Choudhary vs State Of Rajasthan
2021 Latest Caselaw 4812 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 975/2019

Puran Singh Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vineet R. Dave. Adv. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/02/2021

The matter comes up on an application for preponement of

date of listing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 18.03.2021 as already fixed.

(MANOJ KUMAR GARG),J 114-MS/-

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