Iraq Khan vs State
2021 Latest Caselaw 4810 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 374/2020

Iraq Khan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria, Adv. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/02/2021

The matter comes up on an application seeking exemption of

personal appearance of the accused-petitioner before the Court on

18.06.2020.

For the reasons mentioned in the application, the application

is allowed. The personal appearance of the accused-petitioner

before this Court on 18.06.2020 is hereby exempted.

Now the accused petitioner is directed to appear before this

Court on 18.03.2021 for his attendance.

(MANOJ KUMAR GARG),J 115-MS/-

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