Gurjant Singh vs State Of Rajasthan
2021 Latest Caselaw 4809 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 438/2020

Gurjant Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Gupta, Adv. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/02/2021

The matter comes up on an application for preponement of

date of listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 03.03.2021.

(MANOJ KUMAR GARG),J 116-MS/-

Powered by TCPDF (www.tcpdf.org)