Citation : 2021 Latest Caselaw 4790 Raj
Judgement Date : 19 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13873/2020
1. Manga Ram @ Uda Ram S/o Lala Ram, Aged About 22 Years, Gaur Chapra Palaya, Pipala, Police Station Ogana, District Udaipur (Rajasthan). (Presently Lodged At Central Jail Udaipur).
2. Mitha Ram S/o Jiva Ram, Aged About 37 Years, Gaur Chapra Palaya, Pipala, Police Station Ogana, District Udaipur (Rajasthan). (Presently Lodged At Central Jail Udaipur).
3. Bada Ram S/o Kala Ram, Aged About 22 Years, Gaur Chapra Palaya, Pipala, Police Station Ogana, District Udaipur (Rajasthan). (Presently Lodged At Central Jail Udaipur).
4. Anda Ram S/o Kala Ram, Aged About 48 Years, Gaur Chapra Palaya, Pipala, Police Station Ogana, District Udaipur (Rajasthan). (Presently Lodged At Central Jail Udaipur).
5. Lala Ram S/o Jiva Ram, Aged About 45 Years, Gaur Chapra Palaya, Pipala, Police Station Ogana, District Udaipur (Rajasthan). (Presently Lodged At Central Jail Udaipur).
----Petitioners Versus State, Through P.p.
----Respondent
For Petitioner(s) : Mr. Bharat Shrimali For Respondent(s) : Mr. Shrawan Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/02/2021
Learned counsel for the petitioners has submitted
that since during the pendency of this bail application,
charge-sheet has been filed, he wants to withdraw this
(2 of 2) [CRLMB-13873/2020]
bail application, however, seeks liberty for the petitioners
to file fresh bail application before the trial court.
Accordingly, this bail application is dismissed as not
pressed with the liberty sought for.
(VIJAY BISHNOI),J
169-msrathore/-
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