Firoz @ Chikna vs State
2021 Latest Caselaw 4748 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2560/2021

Firoz @ Chikna S/o Abdul Shakoor, Aged About 36 Years, Gali No. 3, Near Somani Collage, House No. 138, Police Station Pratap Nagar Jodhpur. (At Present Lodged At Central Jail Jodhpur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Sikander Khan For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Heard learned counsel for the parties and perused

the material available on record. The petitioner(s) has/have been arrested in FIR

No.175/2020 of Police Station Chopasni Housing Board,

Jodhpur for the offence(s) punishable under Section(s)

147, 149, 323, 324, 341, 307 IPC and Sections 4/25,

5/27 of the Arms Act. He/she/they has/have preferred

this/these bail application(s) under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that

co-accused Vishnu, Rahul, Arvind, Sanjay and Uttam

Singh have already been enlarged on bail.

(2 of 2) [CRLMB-2560/2021]

Learned Public Prosecutor has opposed the bail

application(s).

Having regard to the totality of the facts and

circumstances of the case, without expressing any

opinion on the merits of the case, I deem it just and

proper to grant bail to the petitioner(s) under Section

439 Cr.P.C.

Accordingly, this/these bail application(s) filed under

Section 439 Cr.P.C. is/are allowed and it is directed that

petitioner(s) - Firoz @ Chikna S/o Abdul Shakoor shall be

released on bail in connection with FIR No.175/2020 of

Police Station Chopasni Housing Board, Jodhpur provided

he/she/they execute(s) a personal bond in the sum of

Rs.50,000/- with two sound and solvent sureties of

Rs.25,000/- each to the satisfaction of learned trial court

for his/her/their appearance before that court on each

and every date of hearing and whenever called upon to

do so till the completion of the trial.

(VIJAY BISHNOI),J

81-msrathore/-

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