Dana Ram vs State
2021 Latest Caselaw 3325 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1873/2021

Dana Ram

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1874/2021 Birbal Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Dinesh Vishnoi For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2021

Call for case diary.

List on 23.2.2021.

(VIJAY BISHNOI),J

140-msrathore/-

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