Ved Prakash Regar vs State Of Rajasthan
2021 Latest Caselaw 3319 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5108/2019

Ved Prakash Regar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dinesh Godara, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/02/2021

Put up on 22.02.2021, as prayed.

(MANOJ KUMAR GARG),J 58-MS/-

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