Raju Ram vs State
2021 Latest Caselaw 3315 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1638/2021

Raju Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Deendayal Chittangi For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2021

Call for case diary.

List on 22.02.2021.

(VIJAY BISHNOI),J

131-akash/-

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