Shanker Lal And Ors vs Ram Gopal And Ors
2021 Latest Caselaw 3163 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 892/2011

Shanker Lal And Ors.

----Appellant Versus Ram Gopal And Ors.

                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Jaideep Singh
                                   For Respondent(s)           :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

04/02/2021

The matter comes up on an application seeking extension of

the interim order passed by the co-ordinate Bench of this Court on

02.12.2011.

For the reasons mentioned in the application as well as

record of the case, the same is allowed in view of the Judgment of

the Hon'ble Supreme Court in Asian resurfacing of Road Agency

pvt. Ltd. and ors. Vs. Central Bureau of Investigation AIR 2018 SC

2039, decided on 28.03.2018.

The interim order dated 02.12.2011 shall remain in currency

till further orders.

(VINIT KUMAR MATHUR),J

49-Payal/-

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