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Chirag Khatod vs State Of Rajasthan
2021 Latest Caselaw 3027 Raj

Citation : 2021 Latest Caselaw 3027 Raj
Judgement Date : 3 February, 2021

Rajasthan High Court - Jodhpur
Chirag Khatod vs State Of Rajasthan on 3 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1511/2021

Chirag Khatod

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. S.P. Joshi For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2021

Call for case diary.

List on 18.2.2021.

(VIJAY BISHNOI),J

101-msrathore/-

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