Shamiya vs State
2021 Latest Caselaw 3024 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1587/2021

1. Shamiya S/o Sh. Deva Gameti, Aged About 30 Years, R/o Rayta Fala Kalki Aamba, P.s. Nai Dist. Udaipur. (Presently Lodged In Central Jail, Udaipur).

2. Lalu Gameti S/o Sh. Kalla Gameti, Aged About 24 Years, R/o Rayta Fala Kalki Aamba, P.s. Nai, Distt. Udaipur. (Presently Lodged In Central Jail, Udaipur).

----Petitioners Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Love Jain For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2021

Learned counsel for the petitioners does not want to

press this bail application at this stage, however, seeks liberty

for the petitioners to file fresh bail application before the trial

court after recording of the statements of the eye-witnesses.

Accordingly, this bail application is dismissed as not

pressed at this stage with the liberty sought for.

(VIJAY BISHNOI),J

80-msrathore/-

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