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Mahatma Jyotiba Fule Vidyapeeth ... vs The Union Of India
2021 Latest Caselaw 3000 Raj

Citation : 2021 Latest Caselaw 3000 Raj
Judgement Date : 3 February, 2021

Rajasthan High Court - Jodhpur
Mahatma Jyotiba Fule Vidyapeeth ... vs The Union Of India on 3 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1921/2021

Mahatma Jyotiba Fule Vidyapeeth Samiti

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/02/2021

Put up on 08.02.2021, as prayed.

(MANOJ KUMAR GARG),J 116-MS/-

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