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Pawan Kumar vs Lrs Of Chandra Prakash And Ors
2021 Latest Caselaw 2947 Raj

Citation : 2021 Latest Caselaw 2947 Raj
Judgement Date : 3 February, 2021

Rajasthan High Court - Jodhpur
Pawan Kumar vs Lrs Of Chandra Prakash And Ors on 3 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 207/2016 Pawan Kumar

----Appellant Versus Lrs Of Chandra Prakash And Ors.

----Respondent Connected With S.B. Civil Second Appeal No. 211/2016 Jagdish Luhariwala

----Appellant Versus Lrs Of Chandra Prakash And Anr.

                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Manish Bhawal for Mr. Sajjan
                                                                     Singh
                                   For Respondent(s)           :


HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

03/02/2021

The matter comes up on an application seeking extension of

the interim order passed by the co-ordinate Bench of this Court on

05.01.2017.

For the reasons mentioned in the application as well as

record of the case, the same is allowed in view of the Judgment of

the Hon'ble Supreme Court in Asian resurfacing of Road Agency

pvt. Ltd. and ors. Vs. Central Bureau of Investigation AIR 2018 SC

2039, decided on 28.03.2018.

The interim order dated 05.01.2017 shall remain in currency

till further orders.

(VINIT KUMAR MATHUR),J

97-98Payal/-

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