Kalyan Ram vs State
2021 Latest Caselaw 2737 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2664/2020

Kalyan Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Arpit Samaria For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Learned counsel Mr. Arpit Samaria appearing on behalf of the

petitioner has submitted that he has no instructions in this matter,

hence, the matter is adjourned for two weeks.

(VIJAY BISHNOI),J

Surabhii/8-

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